Bombay High Court
Aktiebolaget Skf vs The State Of Maharashtra Through The Gp ... on 24 January, 2020
Bench: Nitin Jamdar, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9106 OF 2019
Rieter Machine Works Ltd. ....Petitioner
V/S
The State Of Maharashtra Through The Gp And ....Respondent
Ors WITH WRIT PETITION NO. 6894 OF 2019 Whirlpool Corporation Inc. And Ors. ....Petitioner V/S Union Of India Through The Jt. Secty. And Ors. ....Respondent WITH WRIT PETITION NO. 7081 OF 2019 Carraro Drive Tech Spa Through Its Authorised ....Petitioner Signatory Mr. G. D'andria V/S State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 9161 OF 2019 Aktiebolaget Skf ....Petitioner V/S The State Of Maharashtra Through The Gp And ....Respondent Ors WITH WRIT PETITION NO. 9168 OF 2019 Page 1/4 ::: Uploaded on - 24/01/2020 ::: Downloaded on - 25/01/2020 04:21:24 ::: Kimberly Clark Corporation ....Petitioner V/S The State Of Maharashtra Through The Govt. ....Respondent Pleader And Ors.
WITH WRIT PETITION NO. 9174 OF 2019 Piaggio And C. S. P. A ....Petitioner V/S The State Of Maharashtra Through The Gp And ....Respondent Ors WITH WRIT PETITION NO. 9260 OF 2019 Cummins Inc. ....Petitioner V/S The State Of Maharashtra Through The Govt. ....Respondent Pleader And Ors.
WITH WRIT PETITION NO. 9209 OF 2019 Cummins Generator Technologies Ltd. ....Petitioner V/S The State Of Maharashtra Through Gp High ....Respondent Court And Ors WITH WRIT PETITION NO. 9220 OF 2019 Syngenta Asia Pacific Pte. Ltd. ....Petitioner V/S The State Of Maharashtra Through Gp And Ors ....Respondent Page 2/4 ::: Uploaded on - 24/01/2020 ::: Downloaded on - 25/01/2020 04:21:24 ::: WITH WRIT PETITION NO. 9216 OF 2019 Cummins Filtration Inc. ....Petitioner V/S The State Of Maharashtra Through The Govt. ....Respondent Pleader And Ors.
WITH WRIT PETITION NO. 9230 OF 2019 Cummins Inc. ....Petitioner V/S The State Of Maharashtra Through The Govt. ....Respondent Pleader And Ors.
WITH WRIT PETITION NO. 9218 OF 2019 Cummins Filtration Inc. ....Petitioner V/S The State Of Maharashtra Through The Govt. ....Respondent Pleader And Ors.
WITH WRIT PETITION NO. 9240 OF 2019 Colgate Palmolive Company ....Petitioner V/S State Of Maharashtra And Ors ....Respondent Mr Sriram Sridharan for Petitioner in WP Nos. 9106/2019, 9161/2019, 9168/2019, 9174/2019, 9209/2019, 9218/2019, 9220/2019, 9230/2019 & 9260/2019 Mr Rohan Shah i/b Sharon Patole for Page 3/4 ::: Uploaded on - 24/01/2020 ::: Downloaded on - 25/01/2020 04:21:24 ::: Petitioner in WP No 6894/2019 Ms Aditi Thakur i/b Cyril Amarchand Mangaldas for Petitioner in WP No.7081/2019 MS Bhagyashri Bhave a/w Mr Chirag Shetty i/b Economic Laws Practice for Petitioner in WP No 9240/2018 Ms Shruti D Vyas, B Panel Counsel a/w Mr R S Pawar, AGP for State in all Petitions Mr M S Bhardwaj for R No 1 in W.P. No.6894/2019 Mr Karan Adik a/w Mr Ram Ochani for Respondent in WP No.9106/2019, 6894/2019, 9168/2019 & 9218/2019 Mr Pradeep S Jetly a/w Mr J B Mishra for R.No 4 in W.P. Nos.9106/2019, 9161/2019, 9168/2019, 9209/2019, 9216/2019, 9218/2019, 9220/2019, 9230/2019, 9240/2019 & 9260/2019 Mr Sham V Walve & Mr J B Mishra for Respondents in WP Nos 7081/2019 & WP No. 9209/2019 Mr Karan Adik a/w Ms Maya Majumdar for Respondents in WP Nos 9174/2019,9209/2019,9218/2019, 9220/2019, 9230/2019 & 9260/2019 (Petitions are to be placed for Directions a/w W.P. St. No.25505/2019) CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 24th January, 2020 P.C. :
Stand over to 13/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 24/01/2020 ::: Downloaded on - 25/01/2020 04:21:24 :::