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[Cites 0, Cited by 0] [Section 259(1)] [Section 259] [Entire Act]

State of West Bengal - Subsection

Section 259(1)(c) in West Bengal Municipal Corporation Act, 2006

(c)to convert into a dwelling-house any building or any pan of a building not originally constructed for human habitation or if originally constructed for human habitation, subsequently appropriated for any other purpose;