Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in Andhra Pradesh Sandal Wood Possession Rules, 1969

(2)The dealer or stockist shall maintain at the premises a stock register showing receipt and issues of sandal wood and all its products including oil.