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[Cites 0, Cited by 1] [Section 14A] [Entire Act]

State of Tamilnadu - Subsection

Section 14A(b) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(b)any private school in existence on the date of commencement of the academic year 1991-1992 to which no grant has been paid by the Government immediately before the date of such commencement;