Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs Ut Starcom Inc. (India Branch) on 30 July, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.26 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24640/2018
(Arising out of impugned final judgment and order dated 25-09-2017
in ITA No. 767/2017 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION) - 3 Petitioner(s)
VERSUS
UT STARCOM INC. (INDIA BRANCH) Respondent(s)
(FOR ADMISSION and I.R. and IA No.98084/2018-CONDONATION OF DELAY
IN FILING and IA No.98085/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 30-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. T. M. Singh, Adv.
Ms. Snidha Mehta, Adv.
Ms. Tanisha Samata, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No. 11341 of 2016.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.07.31 16:57:41 IST Reason: