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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(1) in The Orissa Veterinary Council Rules, 1997

(1)Any person desiring to retain his/her name in the State Council in interval of every five years a renewal fee of Rs. 15 (Rupees fifteen only) by crossed Postal Order/Bank Draft along with an application in plain paper to that effect for registration before the 1st day of April of the year in which his registration renewal falls due.