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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002

(1)The State Government may, at any time within the period of five years referred to in sub-section (2) of section 3, acquire the institution by notification.