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Delhi High Court - Orders

Flowmore Limited vs M/S Skipper Limited on 28 November, 2023

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~24
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 391/2022
                                                FLOWMORE LIMITED                                                                  ..... Petitioner
                                                                                      Through:                 Mr.Abhinav Kukerji, Ms.Bihu
                                                                                                               Sharma, Mr.Mohit Prasad and
                                                                                                               Mr.Pratishtha Vij, Advts.
                                                                                      versus

                                                M/S SKIPPER LIMITED                                                         ..... Respondent
                                                                                      Through:                 Mr. Saurav Gupta, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 28.11.2023 Learned counsel for the petitioner submits that the opposite party has preferred the SLP No.15916/2023 titled as M/s Skipper Ltd. vs. Flowmore Limited in FAO (OS) (COMM) 31/2023 against the order passed on 29.05.2023.

List on 21.02.2024.

DINESH KUMAR SHARMA, J NOVEMBER 28, 2023 rb This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/12/2023 at 20:29:16