Delhi High Court - Orders
Flowmore Limited vs M/S Skipper Limited on 28 November, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 391/2022
FLOWMORE LIMITED ..... Petitioner
Through: Mr.Abhinav Kukerji, Ms.Bihu
Sharma, Mr.Mohit Prasad and
Mr.Pratishtha Vij, Advts.
versus
M/S SKIPPER LIMITED ..... Respondent
Through: Mr. Saurav Gupta, Adv.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 28.11.2023 Learned counsel for the petitioner submits that the opposite party has preferred the SLP No.15916/2023 titled as M/s Skipper Ltd. vs. Flowmore Limited in FAO (OS) (COMM) 31/2023 against the order passed on 29.05.2023.
List on 21.02.2024.
DINESH KUMAR SHARMA, J NOVEMBER 28, 2023 rb This is a digitally signed order.
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