Section 2(1)(xiii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(xiii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(xiii)"Qualified Candidate" means the candidate who has appeared for the Ed.CET/Ed.CET-AC and has been assigned a rank in the common merit list and has eligibility as per the criteria laid under Rule 3.

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State of Andhra Pradesh - Subsection

Section 2(1)(xiii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004