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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Jharkhand - Subsection

Section 128(xii) in Bihar Education Code, 1961

(xii)in case of a pupil leaving the State of Bihar for a School in Bengal to note on behalf of the Regional Deputy Director of Education that there is no objection to the pupil's migration. Doubtful certificates should be sent to the Regional Deputy Director of Education for countersignature;