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[Cites 0, Cited by 4] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2) in The Factories Act, 1948

(2)The State Government may, by order in writing, exempt, subject to such conditions as may be prescribed, any factory or class or description of factories in respect of any vessel, sump, tank, pit or opening from compliance with the provisions of this section.