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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Mizoram - Subsection

Section 21(1)(c) in Mizoram Liquor (Prohibition and Control) Act, 2014

(c)in the event of any breach by the holder thereof, or by any of his servants, or by any one acting on his behalf with his express or implied permission, of any of the terms or conditions thereof, or