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[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85(4)(b) in The Andhra Pradesh Reorganisation Act, 2014

(b)two members, to be nominated by each of the successor States, of which one shall be the technical member not below the rank of Chief Engineer and the other administrative member to represent the concerned States;