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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(3) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

(3)Reports of Committees and members shall be taken into consideration and orders, where necessary, passed.Note - The words "Where necessry" are inserted as Committees may be given final powers and no orders of the Parishad may be required.