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[Cites 0, Cited by 35] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(1)Without prejudice to the provisions of sub-section (3) of section 4, the Central Government shall appoint a Narcotics Commissioner and may also appoint such other officers with such designations as it thinks fit for the purposes of this Act.