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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(2)(g) in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978

(g)manner of publication of the names and addresses of the persons and of the hotels removed from the register or to whom registration has been refused;