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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(4)(da) in Karnataka Secondary Education Examination Board Act, 1966

(da)[ The Director of Text Books or his nominee;] [Inserted by Act 1 of 1995 w.e.f. 1.6.1995.]