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Bombay High Court

Disha Constructions vs Lok Constructions And 5 Ors on 26 February, 2026

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                                                                       501 - CHSCD 1130 OF 2018.doc


          Digitally
          signed by
          KANCHAN
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
KANCHAN   VINOD
VINOD     MAYEKAR
MAYEKAR   Date:
          2026.02.27
          11:03:17
          +0530
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                               IN ITS COMMERCIAL DIVISION

                                COMM. CHAMBER SUMMONS NO. 1130/2018
                                             ALONGWITH
                                 COMM. CHAMBER SUMMONS NO. 5/2019
                                                  IN
                             COMMERCIAL EXECUTION APPLICATION NO. 1341/2018

                       DISHA CONSTRUCTIONS                             ..... APPLICANT
                             VERSUS
                       LOK CONSTRUCTIONS AND ORS,                      ..... RESPONDENTS

                                                ALONGWITH
                                     COMMERCIAL APPEAL (L) NO. 41434/2025
                                                    IN
                                    COMM. CHAMBER SUMMONS NO. 1130/2018

                       DARSHAN L GANDHI                                ..... APPELLANT

                             VERSUS

                       DISHA CONSTRUCTIONS                             ..... RESPONDENT

                                                 ALONGWITH
                                     INTERIM APPLICATION (L) NO. 3407/2026
                                                      IN
                                    COMM. CHAMBER SUMMONS NO. 1130/2018

                       GAURAV ARUN VORA                                ..... APPLICANT

                             VERSUS

                       LOK CONSTRUCTIONS                               ..... RESPONDENT

                       Adv. Sneha Mahawar for the Judgment Creditor.




                             ::: Uploaded on - 27/02/2026               ::: Downloaded on - 27/02/2026 22:27:59 :::
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                                                         501 - CHSCD 1130 OF 2018.doc


Adv. Princy Rodrigues i/b. Adv. Manish Bijutkar for the Respondent
No.2.

                                         CORAM : RAJESH S. PATIL, J.
                                         DATE    : 26 FEBRUARY, 2026

P.C. :-

1)             This matter has been moved by the respondent no.2 for

the purpose of condoning the delay in filing affidavit of respondent no.2.

2) Affidavit of respondent no.2 to be accepted by the Registry.

3) Matter to come up on board on 18 March, 2026 at 3:00 p.m. (RAJESH S. PATIL, J.) ::: Uploaded on - 27/02/2026 ::: Downloaded on - 27/02/2026 22:27:59 :::