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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(2) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(2)Social audit shall be conducted for a Mandal at a time, in every village, once in every six months scheduled along with social audit of other schemes.