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Madhya Pradesh High Court

Naseerulla vs State Of M.P. on 5 May, 2016

     1


                          Writ Petition No.6131/2010

     05/05/2016
          Shri S.K. Sharma, learned counsel for the
     petitioner.
          Smt. Sangeeta Pachori, learned Government
     Advocate for the respondents/State.

State's counsel seeks four weeks' time to place certain documents on record by way of filling additional return.

As prayed, list after four weeks.

(Anand Pathak) Judge vc