Madhya Pradesh High Court
Naseerulla vs State Of M.P. on 5 May, 2016
1
Writ Petition No.6131/2010
05/05/2016
Shri S.K. Sharma, learned counsel for the
petitioner.
Smt. Sangeeta Pachori, learned Government
Advocate for the respondents/State.
State's counsel seeks four weeks' time to place certain documents on record by way of filling additional return.
As prayed, list after four weeks.
(Anand Pathak) Judge vc