Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Tamilnadu - Subsection Section 3A(c) in Glanders and Farcy (Tamil Nadu Amendment) Act, 1965 (c)Nothing contained in this section shall apply to any animal belonging to, or under the control or possession of, the Armed Forces of the Union.".
