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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(7) in The Chemical Weapons Convention Rules, 2016

(7)All declarable facilities belonging to Schedule 1 category and all declarable facilities belonging to Schedules 2 and 3 categories shall submit their individual declarations so as to reach the Authority on or before the 15th day of September and the 10th day of October respectively, or any other dates as may be fixed by the Authority from time to time.