Section 12(1)(b) in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982

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Union of India - Subsection

Section 12(1)(b) in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982

(b)where the Amritsar Oil Works is directed, under sun-section (1) of section 5, to vest in a Government company, an employee of that company on and from the date of such vesting

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Union of India - Subsection

Section 12(1)(b) in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982