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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(x) in Meghalaya Rural Employment Guarantee Scheme, 2006

(x)State Programme Coordinator means the Commissioner and Secretary / Secretary of Community and Rural development Department who is notified as the State Programme Coordinator at the State Level for implementing of the Scheme.