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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1) in The Maharashtra Forest Produce (Regulation Of Trade) Act, 1969

(1)The State Government may, for the purpose of purchase of and trade in any forest produce on its behalf, appoint agents in respect of different units, and any such agent may be appointed in respect of more than one unit.