Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 121 in Calcutta Improvement Act, 1911 121. Keeping capital account and revenue account. - (1) The Board shall keep a capital account and a revenue account. (2)The capital account shall show separately all expenditure incurred by the Board on each improvement scheme [* * * *].
