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State of Punjab - Section

Section 3 in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954

3. [ Levy of tax.] [Substituted vide Act No. 20 of 1994.]

- Except as otherwise expressly provided in this Act, there shall be levied, charged and paid to the State Government an entertainment tax on the gross collection capacity of a cinematograph show held in a cinema house, specified in column 2 of the Table given below and located in the area specified in the corresponding entry in column 1 of the said Table and calculated at the rates specified in the corresponding entry in column 3 or column 4 of the said Table, as the case may be.
Area where the cinema house is situated Type of cinema house Amount of Tax leviable as a percentage of the gross collectioncapacity per show Amount of tax leviable as percentage of the gross collectioncapacity per show in the case of old cinema house
1 2 3 4
Category 'A'      
1. Cinema House in a Municipal Corporation. (i) Air-conditioned; Twenty Percent Eighteen per cent.
  (ii) Air-cooled; Eaighteen per cent. Sixteen percent.  
  (iii) Ordinary (Other than Air-conditioned and Air-cooled). Fifteen per cent. Thirteen per cent.
Category 'B'      
2. Cinema House in a Municipality of the First Class or in aCantonment Board. (i) Air-conditioned; Eighteen per cent. Sixteen percent
  (ii) Air-cooled; Fifteen per cent. Thirteen percent
  (iii) Ordinary (Other than Air-conditioned and Air-cooled). Sixteen per cent. Ten per cent.
Category 'C'      
3. Cinema House in a Municipality of the Second Class. (i) Air-conditioned; Fifteen per cent. Thirteen per cent
  (ii) Air-cooled; Twelve per cent. Ten per cent.
  (iii) Ordinary (Other than Air-conditioned and Air-cooled).   Ten per cent.
Category 'D'      
4. Cinema House in a Municipality of the Third Class or inany other area not falling in categories 'A', 'B', 'C' (i) Air-conditioned; Fourteen percent Twelve percent
  (ii) Air-cooled; Eleven per cent. Nine per cent.
  (iii) Ordinary (Other than Air-conditioned and Air-cooled).   Nine per cent.