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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(i) in The Rajasthan State Commission for Minorities Act, 2001

(i)look into any other matter which may be referred to it by the Government, the general public, the press or take suo moto cognizance of any rights infringement as is perceived by the Commission to be detrimental to the cause of minorities and to suggest for appropriate remedial measures to the State Government.