Section 35AD(2)(b) in The Income Tax Act, 1961

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Union of India - Subsection

Section 35AD(2)(b) in The Income Tax Act, 1961

(b)has been approved by the Petroleum and Natural Gas Regulatory Board established under sub-section (1) of section 3 of the Petroleum and Natural Gas Regulatory Board Act, 2006 (19 of 2006) and notified by the Central Government in the Official Gazette in this behalf;

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Union of India - Subsection

Section 35AD(2)(b) in The Income Tax Act, 1961