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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(v) in Maharaja Agrasen University (Establishment and Regulation) Act, 2012

(v)"University" means the Maharaja Agrasen University, Atal Educational Hub, Kallujhanda (Baddi), District Solan, Himachal Pradesh; and