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State of Jharkhand - Section

Section 578 in Bihar Education Code, 1961

578. Register of buildings.

- A register of all departmental buildings under his or her charge and of all lands belonging to the Education Department must be kept in the office of each District Education Officer and the Inspectress of Schools, Bihar and the District Inspectress of Schools. This register should show the date on which each building or site was last visited by the District Education Officer and the Inspectress of Schools and the District Inspectress of Schools.