Himachal Pradesh High Court
Shiva Nand vs . Sukh Lal Sharma & Others on 2 May, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Shiva Nand vs. Sukh Lal Sharma & others .
RSA No. 183 of 2009 2.5.2022 Present: Mr. Ashok Sood, Sr. Advocate with Mr. Khem Raj, Advocate, for the appellant.
Mr. B. S. Chauhan, Sr. Advocate with Mr. Manish Datwalia, Advocate, for respondents No. 1 and 2.
At the joint request of the parties, list on 17.6.2022.
r to (Satyen Vaidya) Judge 2nd May, 2022 (kck) ::: Downloaded on - 02/05/2022 20:06:20 :::CIS