Vijay Kumar vs . H.P.V.S.S. on 20 July, 2022

[Cites 1, Cited by 1]

CWP No.4850/2022

20.7.2022 Present: Mr. S. D. Gill, Advocate, for the petitioner.

Mr. Anshul Attri, Advocate, for the respondent.

CWP No. 4850/2022 & CMP No. 9651/2022 Notice. Mr. Anshul Attri, Advocate, appears and waives service of notice on behalf of the respondent.

Reply/instructions within two days.

List on 22.7.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 20.7.2022 (pankaj) ::: Downloaded on - 21/07/2022 20:06:31 :::CIS

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