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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1)(d) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(d)The Superintendent shall take all necessary measures for maintaining the good health of the inmates and maintain the institution in well sanitated condition.