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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6) in The Warehousing Development and Regulatory Authority (Electronic Negotiable Warehouse Receipts) Regulations, 2017

(6)The repository shall remove the pledge from a pledged electronic negotiable warehouse receipt upon instruction by the pledgee.Chapter - IV Miscellaneous