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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(4) in The West Bengal State Dental Service Act, 2009.

(4)[ Notwithstanding anything to the contrary contained elsewhere in this Act, the State Government shall have the power to make direct recruitment to any post included in the West Bengal Dental Education Service without consulting the West Bengal Health Recruitment Board.] [Inserted by Notification Act No. 9 of 2015.]