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Bombay High Court

Sou. Saraswati Manohar Jadhav vs Solapur Municipal Corporation, ... on 5 October, 2018

Bench: R.M. Savant, Nitin W. Sambre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2311 OF 2013

 Mrs. Teja Nandkumar Kulkarni And Ors                       ....Petitioner
             V/S
 The Municipal Corporation Of The City Of                ....Respondent

Solapur, Through Commissioner And Anr WITH WRIT PETITION NO. 7845 OF 2012 Shri. Abdul Kadar Kutuboddin Shaikh ....Petitioner V/S The State Of Maharashtra, Through Secretary, ....Respondent Urban Development Dept And Ors WITH WRIT PETITION NO. 11335 OF 2012 Sou. Saraswati Manohar Jadhav ....Petitioner V/S Solapur Municipal Corporation, Solapur, ....Respondent Through The Commissioner And Ors Shri Ashok B. Tajane For Petitioner Mrs R M Shinde, AGP for R.no. 2 CORAM : R.M. SAVANT. & NITIN W. SAMBRE, JJ DATE : 5th October, 2018 Page 1/2 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:03:33 ::: P.C. :

Mentioned out of turn. At the request of the learned Counsel for the Petitioner, stand over to 12/10/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:03:33 :::