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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(1)The Finance Officer shall be a whole time salaried officer of the University, appointed by the Governing Council from out of a panel of three names recommended by the Government. He shall hold office for a period of three years subject to such terms and conditions as may be specified by the Governing Council.