Supreme Court - Daily Orders
Om Sai Darshan Coop. Housing Soc. vs State Of Maharashtra on 13 March, 2014
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NOS.566-567 OF 2014
IN
SPECIAL LEAVE PETITION (C) NOS.29870-29871 OF 2013
OM SAI DARSHAN COOP. HOUSING SOC. & ORS ....PETITIONERS
VERSUS
STATE OF MAHARASHTRA & ORS ....RESPONDENTS
O R D E R
We have perused the Review Petitions and the connected papers. We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petitions are, accordingly, dismissed.
............................J [CHANDRAMAULI KR. PRASAD] ............................J [JAGDISH SINGH KHEHAR] NEW DELHI;
MARCH 13, 2014.
CHAMBER MATTER SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NOS.566-567 OF 2014 IN SLP(C) NOS.29870-29871/2013 OM SAI DARSHAN COOP. HOUSING SOC. & ORS Petitioner(s) VERSUS STATE OF MAHARASHTRA & ORS Respondent(s) Date: 13/03/2014 These Petitions were circulated today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR By Circulation UPON perusing papers the Court made the following O R D E R These review petitions are dismissed in terms of the signed order.
| (Sanjay Kumar) Court Master| (Indu Satija) |
| |Assistant Registrar |
| | |
(Signed order is placed on the file)