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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(1)(e) in West Bengal Municipal Act, 1993

(e)[toll on - [Substituted by the West Bengal Act 32 of 1997. w.e.f. 18.3.1998, for '(e) toll on ferries and bridges'.]
(i)ferry,
(ii)bridge, and
(iii)[ heavy truck which shall be a heavy goods vehicle, within the meaning of clause (16) of section 2 of the Motor Vehicles Act, 1988 (59 of 1988), plying on a public street.]