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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(6) in Jammu and Kashmir Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2018

(6)The Government shall, after the commencement of this Act, take such measures as are necessary to ensure the security and confidentiality of information as provided in section 28 of the Central Act.