Himachal Pradesh High Court
Wrig Nanosystems Pvt. Ltd. vs . State Of H.P. & Anr. on 4 July, 2022
Bench: Sabina, Satyen Vaidya
Wrig Nanosystems Pvt. Ltd. vs. State of H.P. & anr.
CWP No.4361 of 2022 .
04.07.2022 Present: Mr. Sat Parkash, Advocate on behalf of Mr. Naveen Awasthi, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent No.1/State.
Ms. Pooja Thakur, Advocate on behalf of Mr. Vikrant Thakur, Advocate, for respondent No.2.
Notice.
CWP No.4361/2022 & CMP No.8653/2022 Mr. Vikrant Chandel, learned Deputy Advocate General and Ms. Pooja Thakur, learned counsel, accept notice on behalf of respondent No.1 and respondent No.2, respectively, and seek time to file reply.
List again on 10.8.2022.
CMP No.8654/2022For the reasons stated therein, the application is allowed. The applicant-petitioner, at this stage, is exempted from filing the complete translated/typed copies of the documents in issue. However, the same be filed within four weeks.
( Sabina )
Judge
( Satyen Vaidya )
July 4, 2022 (KS) Judge
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