Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Apg Towrs Pvt. Ltd. vs Alpana Gupta on 19 February, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.23                              COURT NO.8                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.1870/2018

     (Arising out of impugned final judgment and order dated 27-07-2017
     in CRP No. 99/2017 and order dated 23-08-2017 in CM No.30335/2017
     in CRP No. 99/2017 passed by the High Court Of Delhi At New Delhi)

     APG TOWRS PVT. LTD.                                                Petitioner(s)

                                                    VERSUS

     ALPANA GUPTA & ANR.                                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.22144/2018-CONDONATION OF DELAY
     IN FILING and IA No.22147/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 19-02-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                 Dr. Aman Hingorani, Adv.
                                       Ms. Priya Hingorani, Adv.
                                       M/S. Hingorani & Associates
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice on the Special Leave Petition(s) as well as on the prayer for interim relief, returnable in four weeks.

Tag with SLP (C) Nos.31539-31540/2017. (ASHA SUNDRIYAL) Signature Not Verified (CHANDER BALA) COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2018.02.20 COURT MASTER 15:40:03 IST Reason: