Supreme Court - Daily Orders
Apg Towrs Pvt. Ltd. vs Alpana Gupta on 19 February, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.23 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.1870/2018
(Arising out of impugned final judgment and order dated 27-07-2017
in CRP No. 99/2017 and order dated 23-08-2017 in CM No.30335/2017
in CRP No. 99/2017 passed by the High Court Of Delhi At New Delhi)
APG TOWRS PVT. LTD. Petitioner(s)
VERSUS
ALPANA GUPTA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.22144/2018-CONDONATION OF DELAY
IN FILING and IA No.22147/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 19-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Dr. Aman Hingorani, Adv.
Ms. Priya Hingorani, Adv.
M/S. Hingorani & Associates
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice on the Special Leave Petition(s) as well as on the prayer for interim relief, returnable in four weeks.
Tag with SLP (C) Nos.31539-31540/2017. (ASHA SUNDRIYAL) Signature Not Verified (CHANDER BALA) COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2018.02.20 COURT MASTER 15:40:03 IST Reason: