Delhi High Court - Orders
Batra Enterprises vs Commissioner Of Customs (Drawback) & ... on 23 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12143/2018 & CM Appl. 47149-47150/2018
BATRA ENTERPRISES ..... Petitioner
Through: Mr. Rajesh Jain & Mr. Virag Tiwari,
Advs.
versus
COMMISSIONER OF CUSTOMS
(DRAWBACK) & ANR. ..... Respondent.
Through: Mr. Satyakam, ASC for R-1.
Mr. Amit Bansal, Sr. Std. Counsel
with Ms. Seema Dolo, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.01.2019 CM Appl. 47150/2018 (exemption) Exemption allowed, subject to all just exceptions. The application is disposed of. W.P.(C) 12143/2018 & CM Appl. 47149/2018 Learned counsel for the respondent seeks time to file reply. List on 29th April, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 23, 2019 pv