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Delhi High Court - Orders

Batra Enterprises vs Commissioner Of Customs (Drawback) & ... on 23 January, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~41
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 12143/2018 & CM Appl. 47149-47150/2018
     BATRA ENTERPRISES                                        ..... Petitioner
                 Through:              Mr. Rajesh Jain & Mr. Virag Tiwari,
                                       Advs.

                                  versus

    COMMISSIONER OF CUSTOMS
    (DRAWBACK) & ANR.                              ..... Respondent.
                  Through: Mr. Satyakam, ASC for R-1.
                             Mr. Amit Bansal, Sr. Std. Counsel
                             with Ms. Seema Dolo, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
                  ORDER

% 23.01.2019 CM Appl. 47150/2018 (exemption) Exemption allowed, subject to all just exceptions. The application is disposed of. W.P.(C) 12143/2018 & CM Appl. 47149/2018 Learned counsel for the respondent seeks time to file reply. List on 29th April, 2019.

S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 23, 2019 pv