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State of Uttar Pradesh - Section

Section 14 in The U.P. Dental Surgeons Service Rules, 1979

14. Determination of Vacancies.

- The Secretary shall determine and, in case of the vacancies in the post of Dental Surgeon (ordinary grade), intimate to the Commission the number of vacancies to be filed during the course of the year as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes, Scheduled Tribes, Backward Classes and other categories under Rule 6.