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[Cites 0, Cited by 0] [Section 489E] [Entire Act]

Union of India - Subsection

Section 489E(1) in The Indian Penal Code, 1860

(1)Whoever makes, or causes to be made, or uses for any purpose whatsoever, or delivers to any person, any document purporting to be, or in any way resembling, or so nearly resembling as to be calculated to deceive, any currency-note or bank-note shall be punished with fine which may extend to one hundred rupees.