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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(3)(vi) in Tamil Nadu Business Facilitation Act, 2018

(vi)invite Competent Authorities or experts, who are not members of the Committee, as special invitees for any meeting of the MSME State Single Window Committee, as desired by the Chairman of the Committee; and