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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(7) in The Assam Agricultural Farming Corporation Rules, 1973

(7)At least 50 Agriculturists present should approve the Memorandum of Association and agree to abide by its terms and conditions before the Memorandum of Association may be taken to be adopted by the meeting.