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[Cites 0, Cited by 34] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(v) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(v)that the tenant has been guilty of such acts and conduct which are a nuisance to the occupiers of other portions in the same building or of buildings in the neighbourhood, or