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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 61(2)(c) in Arunachal Pradesh Goods Tax Act, 2005

(c)break open the lock of any door, box, locker, safe, almirah or other receptacle for exercising the powers conferred by paragraphs (a) and (b) where the keys thereof are not readily available;